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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Panchayat Raj (Reservation of Seats and Offices of Gram Panchayats, Mandal Parishads and Zilla Parishads) Rules, 2006

19.

The office of President, Mandal Parishad and the office of member of Zilla Parishad Territorial Constituency, which are co-terminus shall not as far as practicable, be reserved for same categories i.e., S.T./ S.C./B.C. and Women except the Offices reserved under Clause (b) under Rule 13(1).