Madhya Pradesh High Court
Manmohan Singh vs The State Of Madhya Pradesh on 24 November, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 40804 of 2022 (MANMOHAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 24-11-2022 Shri S.K.Mishra, learned counsel for the applicant.
At the request of learned counsel for the applicant, list the case after 15 days.
(SANJAY DWIVEDI) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 11/25/2022 11:12:07 AM