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[Cites 0, Cited by 0] [Section 209(2)] [Section 209] [Entire Act]

State of Haryana - Subsection

Section 209(2)(c) in Haryana Panchayati Raj Act, 1994

(c)for generally determining the relations between the Gram Panchayats, Panchayat Samitis and Zila Parishads and guiding the Gram Panchayats, Panchayat Samitis and Zila Parishad and the Government officers in all matters connected with the carrying out of the provisions of this Act ;