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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4) in Tamil Nadu District Municipalities Building Rules, 1972

(4)A building shall not be held to contravene sub-rule (3) if one side of a room abuts on an external or internal verandah which in turn abuts for not less than half of its length on such open space.