Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 411] [Entire Act] State of Gujarat - Subsection Section 411(bb) in The Gujarat Provincial Municipal Corporations Act, 1949 (bb)[ from any order of the Judge under the proviso to sub-section (2) of section 406; and] [Clause (bb) was inserted by Gujarat 5 of 1970, Section 11.],
