Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Jammu-Kashmir - Subsection Section 135(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (1)Ammunition is issued free to all officers in possession of service pistols on the scale shown in the Equipment Tables.
