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State of Karnataka - Section

Section 1 in The Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016

1. Short title, extent and commencement.

(1)This Act may be called the Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016.
(2)It extends to the area of Sangolli Rayanna Kshetra and heritage site.
(3)It shall come into force on such date as the State Government may, by notification appoint.