Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34B] [Entire Act]

State of Rajasthan - Subsection

Section 34B(1) in The Rajasthan Municipalities (Octroi) Rules, 1962

(1)Municipality may at any time give octroi collection work on contract basis to any individual or firm or corporate body by closed tender system or open auction system as the Director of Local Bodies may decide.