Himachal Pradesh High Court
Ranjiv Paul & Ors. vs . Uoi And Others on 25 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Ranjiv Paul & Ors. Vs. UOI and others CWP No.4218 of 2020 .
25.07.2023 Present: Mr. Amit Singh Chandel, Advocate, for the petitioners.
Mr. Rajinder Thakur, Central Govt. Standing Counsel, for respondent No.1. Mr. Navlesh Verma and Mr. Raman Sethi, Advocates, for respondents No.2 and 3.
Mr. Anshul Bansal, Advocate, for respondent No.5.
Delinked from CWP No.2222 of 2018 and other connected matters.
List on 01.08.2023, as prayed for.
Jyotsna Rewal Dua
July 25, 2023 Judge
Mukesh
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