Section 27A in Telangana (Agricultural Produce and Livestock) Markets Act, 1966
27A. [ Power to remove difficulties. [Section 27-A with marginal heading inserted by Act No.4 of 1987.]
- If any difficulty arises in giving effect to the provisions of this Act, the Government, as occasion may require, may by order do anything which appears to them to be necessary for the purpose of removing the difficulty.]
