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Karnataka High Court

Sri. Shivakumar @ Kumara @ vs State By on 5 January, 2012

Author: Subhash B.Adi

Bench: Subhash B.Adi

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¢ & we a ~ u A VERR LE Seta hol PRB. GIP KS BLP RG CLO Po PS Goh . SECTION 439 CR.P.C. PRAYING TO PETITIONERS ON BAIL IN CRIME . KUNIGAL P.S., FOR THE . UNDER SECTION 394 OF IPC. % & BPP POPE ere Per FOB EP PRR OF SUE ORS ree DATED THIS THE OST DAY OF JANUARY 2 OI LI Eta a TreyTee wimuacia ant. THE HON'BLE ME.WJUSTICE SUBHASHSB ADI.

1. SRI. SHIVAKUMAR @ KUMAR S/O. SHIVANNA, 21 YEARS ~~ SOBAGANAHALLI, KOWIGAL'T:

2. VENKATESH ~ $/O. LATE GADDA AGED ABOUT 27: YEARS. R/O. SEEGAIAHNAPAL BEGENAHALLIPOST & KOTHAGERE. HOBLI SITUPISL AS PAT ite Oe HER Pere Ere De KUNIGAL TALUR. . 0. > PE TTINORERS £OREP TST 2A Ta exer PR Tete BP CEFR EROS (BY SRI. RAJA SUBRA TVA BAL, HCG | THIS CR IS FILED UNDER GO. IE OFFENCE PUNISHABLE © Boe ge Be s eihied Spagee en oo 8 Niu py "

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