Karnataka High Court
Sri. Shivakumar @ Kumara @ vs State By on 5 January, 2012
Author: Subhash B.Adi
Bench: Subhash B.Adi
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1. SRI. SHIVAKUMAR @ KUMAR S/O. SHIVANNA, 21 YEARS ~~ SOBAGANAHALLI, KOWIGAL'T:
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