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Lok Sabha Debates

Request To Sanction A Mega Food Park In Nagarkurnool Parliamentary ... on 18 March, 2020

Seventeenth Loksabha > Title: Request to sanction a mega food park in NagarKurnool Parliamentary constituency.

SHRI RAMULU POTHUGANTI (NAGARKURNOOL): Sir, Nagarkurnool parliamentary constituency is a very backward region comprising of seven Assembly Segments spread over three districts of Nagarkurnool, Wanaparthy and Gadwal.   The people of my constituency are depending upon agriculture.  It is learnt that 40 Mega Food Parks (MFPs) are in various stages of implementation under Mega Food Park Scheme of Pradhan Mantri Kisan Sampada Yojana. Out of these, 18 MFPs have been operationalised till date.

          I would, therefore, urge upon the Union Government and the hon. Minister for Agriculture and Farmers Welfare to kindly consider my request and sanction a Mega Food Park in my Nagarkurnool parliamentary constituency of Telangana State which will be beneficial to the farmers to a great extent.

माननीयअध्यक्ष: श्रीकुलदीप राय शर्मा कोश्री रमुलु पोथूगन्टीद्वारा उठाए गएविषय केसाथ संबद्ध करने कीअनुमति प्रदान कीजाती है।

…( व्यवधान)

 माननीय अध्यक्ष: जिनमाननीय सदस्यों नेकल शून्य काल में बोल लिया है, उन माननीय सदस्यों कोआज अवसर नहीं मिलेगा।