Section 15(7A) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013
(7A)The Director shall have the power to approve the foreign visits of the faculty, officers and other staff of the Institute for training or academic pursuits in consultation with the Central Government in the Department of Youth Affairs subject to such terms and conditions as may be laid down from time to time.;] [Substituted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]
