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[Cites 0, Cited by 0] [Section 82] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 82(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(2)Where however, the Competent Authority is satisfied that an inquiry is necessary, it shall follow the procedure for imposing a major penalty as laid down in regulation 80.