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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)[ All employees of the Market Committee and staff who have been deputed by the Board, shall be subject to his control. He shall be responsible for directing their work in such manner as to ensure proper and efficient working of the Committee.] [Substituted by G.S.R. 12A dated 26.9.1993.]