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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Telangana - Subsection

Section 67(3)(k) in Telangana Irrigation Act, 1357 F.

(k)the procedure for determining compensation payable under section 60 and appointing Irrigation Patwaris under section 61 and fixing their salaries and other emoluments;