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[Cites 0, Cited by 0] [Section 107] [Entire Act]

NCT Delhi - Subsection

Section 107(1) in The Delhi Co-operative Societies Rules, 2007

(1)Every co-operative house building society at the commencement of these Rules, within three hundred sixty five days, shall furnish details pertaining to status of handing over of civic services to the local body besides the common community facilities developed by the cooperative house building society with the approval of the lessor.