Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(3)(iii) in Gujarat Panchayats (Amendment) Act, 1976 (iii)five seals where the total number of seats is either forty seven or as the case may be, fifty one;";