Madhya Pradesh High Court
Smt. Bato Alias Batto Bai vs The State Of Madhya Pradesh on 13 January, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1
The High Court Of Madhya Pradesh
MCRC No. 1834 of 2022
(SMT. BATO ALIAS BATTO BAI Vs THE STATE OF MADHYA PRADESH)
Gwalior, Dated : 13-01-2022
Heard through Video Conferencing.
Shri Anand Purohit, learned counsel for the applicant.
Shri Sangam Jain, learned Public Prosecutor for the respondent/State.
Learned counsel for the applicant is seeking time for submission of arguments.
Time is granted.
As prayed, list after a week.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE PAWAN pwn* KUMAR 2022.01.14 10:46:35 +05'30'