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Madhya Pradesh High Court

Smt. Bato Alias Batto Bai vs The State Of Madhya Pradesh on 13 January, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

                                        1
          The High Court Of Madhya Pradesh
                   MCRC No. 1834 of 2022
                 (SMT. BATO ALIAS BATTO BAI Vs THE STATE OF MADHYA PRADESH)

Gwalior, Dated : 13-01-2022
       Heard through Video Conferencing.

       Shri Anand Purohit, learned counsel for the applicant.
       Shri Sangam Jain, learned Public Prosecutor for the respondent/State.

Learned counsel for the applicant is seeking time for submission of arguments.

Time is granted.

As prayed, list after a week.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE PAWAN pwn* KUMAR 2022.01.14 10:46:35 +05'30'