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State of Odisha - Section

Section 165 in Grama Panchayats Rules, 1968

165.

All entries and their disposal shall be initialled by the Sarpanch or in his absence such member of the Grama Panchayat as may be authorised in this behalf by a Resolution of the Grama Panchayat and shall be placed in the next meeting of the Grama Panchayat.