Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5)(i) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(i)establish an endowment fund in accordance with the provisions of section 8 of this Ordinance;