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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2)(i) in Rajasthan Transparency in Public Procurement Act, 2012

(i)"company" means a body corporate and includes a limited liability partnership, firm, registered society or cooperative society, trust or other association of individuals; and