Delhi High Court - Orders
Gaurav Yadav vs Union Of India And Ors on 15 December, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~20 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3185/2021 & CM APPL. 9661/2021
GAURAV YADAV ..... Petitioner
Through: Mr. Brajesh Pandey, Advocate.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ranvir Singh, CGSC for R-1.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.12.2021 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
1. At the request of learned counsel for the petitioner, two weeks' time is granted for fresh service upon the un-served respondents.
2. Counter affidavits be filed within four weeks thereafter. Rejoinders thereto, if any, may be filed within two weeks thereafter.
3. List on 29.03.2022.
PRATEEK JALAN, J DECEMBER 15, 2021 'Bp'/ Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:16.12.2021 15:03:36