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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(2)(m) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

(m)the period within which the clinical establishments which come into existence after the commencement of this Act shall apply for permanent registration under sub-section (5) of Section 16;