[Cites 0, Cited by 0]
[Entire Act]
State of Haryana - Section
Section 6 in Transfer of Houses Policy
6. The transfer fee will be as under :-
| (a) One room house | 5% of the cost at the time of transfer or Rs. 1200/- whicheveris higher. |
| (b) Two rooms house | 5% of the cost at the time of transfer or Rs. 2500/- whicheveris higher. |
| (c) Three rooms house | 5% of the cost at the time of transfer or Rs. 4,000/-whichever is higher. |
| (d) Four or more rooms houses | 5% of the cost at the time of transfer or Rs. 5,000/-whichever is higher. |