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State of Haryana - Section

Section 6 in Transfer of Houses Policy

6. The transfer fee will be as under :-

(a) One room house 5% of the cost at the time of transfer or Rs. 1200/- whicheveris higher.
(b) Two rooms house 5% of the cost at the time of transfer or Rs. 2500/- whicheveris higher.
(c) Three rooms house 5% of the cost at the time of transfer or Rs. 4,000/-whichever is higher.
(d) Four or more rooms houses 5% of the cost at the time of transfer or Rs. 5,000/-whichever is higher.
Note :- For the revised rates see letter dated 18.12.1991 hereinafter appended.