Bombay High Court
Sudhakar Chokha Tribhuvan vs State Of Maharashtra And 2 Others on 4 October, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 1674 OF 2013
Hiralal Gupta ....Petitioner
V/S
The State Of Maharashtra And 2ors. ....Respondent
WITH WRIT PETITION LODGING NO. 1675 OF 2013 Shyam Chandrakant Patade ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION LODGING NO. 1677 OF 2013 Gopal D. Shett And Anr. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1679 OF 2013 Tarique Khan ....Petitioner V/S The State Of Maharshtra And 2 Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1678 OF 2013 Sudhakar Chokha Tribhuvan ....Petitioner V/S Page 1/3 ::: Uploaded on - 04/10/2018 ::: Downloaded on - 05/10/2018 02:33:20 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION LODGING NO. 1680 OF 2013 Smt.shannodevi Chourasiya ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 601 OF 2017 In WRIT PETITION LODGING NO . 1678 OF 2013 Sudhakar Choka Tribhuvan ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 602 OF 2017 In WRIT PETITION LODGING NO . 1674 OF 2013 Hiralal Gupta ....Petitioner V/S The State Of Maharashtra And 2ors. ....Respondent Mr.Gautam T. Kanchanpurkar For Petitioner Mr. R.S.Apte, Sr. Adv. a/w. Ms. Sheetal Mane for MCGM Mr. Himanshu Takke, AGP.
CORAM : THE ACTING CHIEF & G. S. KULKARNI, JJ DATE : 4th October, 2018 Page 2/3 ::: Uploaded on - 04/10/2018 ::: Downloaded on - 05/10/2018 02:33:20 ::: P.C. :
At the request of learned advocate for the petitioners, Stand over to 19/10/2018 a/w. connected Notice of Motions.
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