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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Andhra Pradesh - Subsection

Section 55(2)(c) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(c)a mark is placed in such a manner as to make it doubtful to which candidate it has been given; or