Section 6(1)(ii) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

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State of Jammu-Kashmir - Subsection

Section 6(1)(ii) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

(ii)where a Government servant is under suspension on the 1st day of January, 2016, the option may be exercised within three months of the date of his return to his duty if that date is later than the date prescribed in this sub-rule.

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State of Jammu-Kashmir - Subsection

Section 6(1)(ii) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018