Section 6(2B)(iii) in The Central Industrial Security Force (Amendment and Validation) Act, 1999

[Cites 0, Cited by 0] [Section 6(2B)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2B)(iii) in The Central Industrial Security Force (Amendment and Validation) Act, 1999

(iii)in sub-section (3), for the words, figures and brackets "under section 8 or under sub-section (2)", the words, figures, brackets and letters "under section 8, sub-section (2), sub-section (2A) or sub-section (2B)" shall be substituted.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 6(2B)(iii) in The Central Industrial Security Force (Amendment and Validation) Act, 1999