Bombay High Court
Mahaveer Realities And Others vs Shirish Jawaharmal Shah on 3 July, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-36
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 125 OF 2023
Mahaveer Realities And Others ....PETITIONER
V/S
Shirish Jawaharmal Shah ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 3rd July, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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