Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 199(2)] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(2)(b) in The Navy (Pension) Regulations, 1964

(b)exceeding Rupees one hundred preferred after twelve months from the date of death of the pensioner, or