Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Madras Presidency - Subsection Section 10(vi) in Rules Framed under the Madras Elementary Education Act, 1920 (vi)to perform such other duties as may be assigned to them by the Director of Public Instruction in regard to the enforcement of compulsion in the area.
