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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(3)The notice and agenda of every meeting of the State Council shalt be circulated by the Member Secretary to each member of the State Council ordinarily seven days before the meeting;