Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 12 in Kerala University of Fisheries and Ocean Studies Act, 2010 12. The University Governing Council. - The Governing Council shall be the chief executive body of the University and shall consist of the following members,namely:-
