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[Cites 0, Cited by 0] [Section 49(4)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(4)(c) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(c)The family pension payable to such a son or daughter shall be stopped if he or she starts earning his/her livelihood.