Madhya Pradesh High Court
Smt. Mohini Jain vs The State Of Madhya Pradesh on 13 August, 2020
Author: Chief Justice
Bench: Chief Justice
THE HIGH COURT OF MADHYA PRADESH
W.P. No.10617/2020
Jabalpur, Dated: 13.08.2020
Hearing convened through Video Conferencing:
Mr. P.K. Singh Sengar, Advocate for the petitioners.
Mr. Swapnil Ganguly, Deputy Advocate General for the
respondents/State.
Issue notice.
Mr. Ganguly accepts notice on behalf of respondents and prays for time to file response.
Adjourned to 03.09.2020.
Prayer for interim relief shall be considered on the next date of hearing.
(AJAY KUMAR MITTAL) (J.P. GUPTA)
Chief Justice Judge
psm
Digitally signed by PREM
SHANKAR MISHRA
Date: 2020.08.13
15:36:21 +05'30'