Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(3)(i) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979 (i)The member shall execute an agreement in Form 'I' before the drawal of the advance;