Delhi High Court - Orders
A.K. Jain vs Dvb Employees Benefit Fund 2002 ... on 18 August, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7016/2016
A.K. JAIN ..... Petitioner
Through: Mr.Sanjeev Sagar with Mr.Gautam
Dhamija, Ms.Nazia Parveen, Advs.
versus
DVB EMPLOYEES BENEFIT FUND 2002 (PENSION TRUST) &
ORS ..... Respondent
Through: Mr.Sandeep Prabhakar with Mr.Vikas
Mehta, Mr.Pratap Behra, Advs for R-2.
Ms.Avni Singh with Mr.Aman, Advs for R-3.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 18.08.2022 CM APPL. 28838/2016
1. This is an application filed by the petitioner seeking permission to take on record lengthy list of dates filed in the petition.
2. For the reasons stated in the application, the same is allowed and the lengthy list of dates filed in the petition is taken on record.
3. The application stands disposed of. W.P.(C) 7016/2016
4. None appears for the respondent no.1. Issue court notice to the said respondent.
5. List on 08.12.2022.
REKHA PALLI, J AUGUST 18, 2022 sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:22.08.2022 12:37:11