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[Cites 0, Cited by 0] [Section 465] [Entire Act]

State of Uttar Pradesh - Subsection

Section 465(6) in The U.P. Co-operative Societies Rules, 1968

(6)Number of persons expected to join the application for registration.N.B.. - (1) Not more man one member from a family subject to other conditions laid down in the Act, rules and the bye-laws may join a credit/housing society.