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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in Gujarat Elementary Education Rules, 2010

(1)The children from weaker sections and disadvantaged groups will be children of those families that belong to Scheduled Castes, Scheduled tribes and the other backward castes for which the recognition of such special status by the state government by means of a certificate of any competent authority will be sufficient. Children belonging to economically weaker sections will be those whose families are listed in the Below Poverty Line (BPL) lists at that particular time.