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[Cites 0, Cited by 1] [Section 102(2)] [Section 102] [Entire Act]

State of Haryana - Subsection

Section 102(2)(a) in Haryana Co-operative Societies Act, 1984

(a)claim by the society for any debt or demand due to it from a member, or nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;