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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Punjab - Subsection

Section 165(1) in Punjab Jail Manual, 1996

(1)to be present at the opening of the wards, attend to prisoners who complain of sickness and, if necessary, send them to hospital for treatment having distributed the necessary medicines to out-door patients, to visit the hospital, do whatever is needful there, and note the condition, progress and temperature, when necessary, of each case on the bed-head tickets;