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Gauhati High Court

Md. Siraj Ali @ Chiraj Ali And 2 Ors vs The Union Of India And 5 Ors on 25 February, 2020

Author: K.R. Surana

Bench: Kalyan Rai Surana, Nelson Sailo

                                                                    Page No.# 1/3

GAHC010280082019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet. 184/2019

         1:MD. SIRAJ ALI @ CHIRAJ ALI AND 2 ORS.
         S/O- LATE ABDUL AZIZ @ AJIT ALI KHA, R/O- MILANPUR, WARD NO. 3,
         P.O., P.S. AND DIST.- MORIGAON, ASSAM, PIN- 782105.

         2: SAHIDUL ISLAM
          S/O- LATE ABDUL AZIZ @ AJIT ALI KHA
          R/O- MILANPUR
         WARD NO. 3
          P.O.
          P.S. AND DIST.- MORIGAON
         ASSAM
          PIN- 782105.

         3: MUSSTT. SAMINA NEHAR @ SABINA NEHAR
         W/O- SIRAJ ALI @ CHIRAJ ALI
          R/O- MILANPUR
         WARD NO. 3
          P.O.
          P.S. AND DIST.- MORIGAON
         ASSAM
          PIN- 782105

         VERSUS

         1:THE UNION OF INDIA AND 5 ORS
         REP. BY THE MINISTRY OF HOME AFFAIRS, NEW DELHI- 110001.

         2:THE STATE OF ASSAM
          REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          HOME DEPARTMENT
          DISPUR
          GUWAHATI- 781006.

         3:THE DEPUTY COMMISSIONER
                                                                  Page No.# 2/3

             MORIGAON
             DIST.- MORIGAON
             ASSAM
             PIN- 782105.

            4:THE SUPERINTENDENT OF POLICE (B)
             MORIGAON
            ASSAM
             PIN- 782105.

            5:THE ELECTION COMMISSION OF INDIA
             NEW DELHI- 110001.

            6:THE STATE COORDINATOR
             NATIONAL REGISTER OF CITIZENS (NRC)
            ASSAM
             PIN- 781032

Advocate for the Petitioner   : MR H R A CHOUDHURY

Advocate for the Respondent : ASSTT.S.G.I.




             Linked Case : WP(C) 6771/2014

            1:MD. SIRAJ ALI @ CHIRAJ ALI and 2 ORS.
             S/O LT. ABDUL AJIZ @ AJIZ ALI @ AJIT R/O MILANPUR
            WARD NO. 3
             P.O. P.S. and DIST. MORIGAON
            ASSAM.


             VERSUS

             1:THE UNION OF INDIA and 4 ORS
             REP. BY THE SECRETARY
             MINISTRY OF HOME AFFAIRS
             GOVT.OF INDIA
             NEW DELHI.



             Advocate for the Petitioner : MR.B K DAS
             Advocate for the Respondent :
                                                                                  Page No.# 3/3




                                    BEFORE
                    HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                          ORDER

Date : 25-02-2020 (K.R. Surana, J) As it is submitted that Mr. H.R.A. Choudhury, learned Senior counsel for the petitioner is indisposed.

With the consent of the other side, the matter stands adjourned today. List the matter when the Bench is next available.

                                  JUDGE                                       JUDGE




Comparing Assistant