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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 17 in The Petroleum Act, 1934

17. Testing officers .-The [Central Government] may authorise any officer by name or by virtue of office to test petroleum of which samples have been taken under this Act, or which may have been submitted to him for test by any person, and to grant certificates of the results of such tests.