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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(3) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(3)The Management Committee shall consist of the following personnel:
District Child Protection officer (District Child ProtectionUnit) : Chairperson
officer-in-charge : Member-Secretary
Probation officer or Child Welfare officer or Case Worker : Member
Medical officer : Member
Psychologist or Counsellor : Member
Workshop Supervisor or Instructor in Vocation : Member
Teacher :Member
Social Worker Member of Juvenile Justice Board or ChildWelfare Committee : Member
A juvenile or child representative from each of theChildren's Committees (on a monthly rotation basis toensure representation of juveniles or children from allage groups) : Member