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[Section 55]
[Entire Act]
State of Rajasthan - Subsection
Section 55(3) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011
| District Child Protection officer (District Child ProtectionUnit) | : Chairperson |
| officer-in-charge | : Member-Secretary |
| Probation officer or Child Welfare officer or Case Worker | : Member |
| Medical officer | : Member |
| Psychologist or Counsellor | : Member |
| Workshop Supervisor or Instructor in Vocation | : Member |
| Teacher | :Member |
| Social Worker Member of Juvenile Justice Board or ChildWelfare Committee | : Member |
| A juvenile or child representative from each of theChildren's Committees (on a monthly rotation basis toensure representation of juveniles or children from allage groups) | : Member |