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[Cites 0, Cited by 0] [Section 34(16)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(16)(c) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(c)No person shall destroy, damage or deface any writing or signs etc. on any tree, bridge, rock, fence, seat, notice board, trash been or any other article or place, in any National Park or Sanctuary.