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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(2)Licensees: - All Distribution licensees including deemed licensee located in the State.Provided that the applicability of Deviation Settlement Mechanism specified under these Regulations shall remain suspended during the period of grid disturbance, islanded mode of grid operation conveyed by SLDC as per the provisions of Rajasthan Electricity Grid Code.