Supreme Court - Daily Orders
Land And Building Department vs Mst. Kanijan on 3 October, 2023
Bench: Surya Kant, Dipankar Datta
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ITEM NO.7+13+14+15+37 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) …………….Diary No(s).13552/2023
(Arising out of impugned final judgment and order dated 21-04-2015
in WP(C) No.204/2015 passed by the High Court of Delhi at New
Delhi)
LAND AND BUILDING DEPARTMENT & ANR. Petitioner(s)
VERSUS
MST. KANIJAN & ORS. Respondent(s)
(IA No.197297/2023-CONDONATION OF DELAY IN FILING and IA
No.197298/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
With
SPECIAL LEAVE PETITION (CIVIL) …………...Diary No(s). 35093/2023
(FOR ADMISSION and I.R. and IA No.196413/2023-CONDONATION OF DELAY
IN FILING and IA No.196414/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.196416/2023-EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) ……………..Diary No(s).35480/2023
(FOR ADMISSION and I.R. and IA No.192271/2023-CONDONATION OF DELAY
IN FILING)
SPECIAL LEAVE PETITION (CIVIL) ……..Diary No(s). 35488/2023
(FOR ADMISSION and I.R. and IA No.193240/2023-CONDONATION OF DELAY
IN FILING and IA No.193241/2023-EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) ……..Diary No(s).4265/2023
(FOR ADMISSION and I.R. and IA No.45992/2023-CONDONATION OF DELAY
IN FILING and IA No.45993/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 03-10-2023 ThEs petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
Mr. N Balraj, Adv.
Signature Not Verified
Ms. Prachi Bajpai, AOR
Digitally signed by
satish kumar yadav
Date: 2023.10.04
18:09:32 IST
Reason:
Ms. Sujeeta Srivastava, AOR
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
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Mr. C.P. Rajwar, Adv.
Mr. Somi Sharma, Adv.
Mr. Ramesh Kumar, Adv.
For Respondent(s) Mr. Prithvi Pal, AOR
Mr. S K Rout, Adv.
Dr. N Pradeep Sharma, Adv.
Mr. Priyonkoo Anjan Gogoi, Adv.
Mr. Amit Acharya, Adv.
Mr. Deepak Dhingra, Adv.
Mr. Aastik Dhingra, Adv.
Ms. Sneh Somani, Adv.
Mr. Parijat Kishore, AOR
Ms. Shalini Chandra, AOR
Mr. Abhishek Kumar Pandey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141 of 2023 and connected matters. List on 31.10.2023.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)