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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(1)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)within three months of expiry of the period stipulated in sub-regulation (2) of regulation 6, if the Board has not issued observations: