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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(xli) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(xli)to delegate all or any of its powers to the Vice-Chancellor of the University or any committee or any sub-committee or to any one or more members of its body or its officers; and